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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Kerala - Subsection

Section 38(1) in The SreeNarayanaGuru Open University Act, 2021

(1)A meeting of the Cyber Council shall be convened once in six months. The Cyber Controller shall convene the meetings of the Cyber Council. The Vice-Chancellor shall preside over the meetings of the Cyber Council:Provided that, the Vice-Chancellor may direct the Cyber Controller to convene a meeting of the Cyber Council at such place, date and time as he deems necessary.