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[Cites 0, Cited by 0] [Section 214] [Entire Act]

State of Tamilnadu - Subsection

Section 214(1) in The Coimbatore City Municipal Corporation Act, 1981

(1)The Commissioner may, by notice, require the owner or occupier of any building or land adjoining a public street o construct culverts or drain-covering over the side channels or ditches at the entrances to the said building or land.