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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(10) in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007

(10)Sliding shall be permissible between the Single Windows operated by the Convenor of PGECET and Convenor of PGECET-AC Admissions in case of Unaided Minority Institutions that have opted for PGECET and PGECET -AC Window respectively for admission of candidates, qualified in PGECET.