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State of Himachal Pradesh - Section

Section 6 in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

6. Grid Connectivity.

- Mechanism for grid connectivity shall be as under-
(a)the renewable energy generator shall construct, operate and maintain the project line(s) at his cost;
(b)the licensee shall, at the cost of renewable energy generator, provide, operate and maintain the interconnection facilities;
(c)the transmission licensee and/or the distribution licensee shall bear the cost of augmentation/establishment of network beyond the interconnection point under the CAPEX PLAN and the new or the augmented network shall form part of the assets of the transmission or the distribution licensee, as the case may be.