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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(1)(i) in The Bangalore Metro Railway (General) Rules, 2011

(i)If a train operator cannot isolate a defect on his train and is unable to move it under its own power, he shall stop the train and request the Traffic Controller for assistance;