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[Cites 0, Cited by 0] [Section 108(1)] [Section 108] [Entire Act]

State of Andhra Pradesh - Subsection

Section 108(1)(e) in Andhra Pradesh Panchayat Raj Act, 1994

(e)keep it in a cleanly and proper state, remove all filth and refuse therefrom and dispose of them at such place and in such manner as the Gram Panchayat may direct; and