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State of Gujarat - Section

Section 13 in Gujarat Irrigation and Drainage Rules, 2014

13.

Water rates and payment thereof: -
(1)The rates and conditions for supply of water for different purposes shall be as specified in the schedule attached to these rules.
(2)The dates in each year for payment of water rates shall, ordinarily be :-
For Kharif crop 31st December
For Rabi crop 15th April
For Hot Weather crop 31st July