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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(2) in Gujarat Irrigation and Drainage Rules, 2014

(2)The dates in each year for payment of water rates shall, ordinarily be :-
For Kharif crop 31st December
For Rabi crop 15th April
For Hot Weather crop 31st July