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State of Punjab - Section

Section 13 in Punjab Sweets (Manufacture) Rules, 1955

13.

The licensee must cause to be legibly painted with oil colour and keep so painted on some conspicuous part. On the out side of the door of every room and place, wherein any part of his business is carried or the name of the room or place according to the purpose for which it intended.[13A.] [Legislative Supplement Part III dated 25-9-73.] The licensee shall provide within three separate rooms, one for post still second for fermentation and the third for storing spirit].