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State of Gujarat - Section

Section 3 in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

3. Admissions to Engineering and Pharmacy Courses.

- Admissions to the First Year of the Bachelor of Engineering and Technology and Bachelor of Pharmacy and Diploma in Pharmacy shall be given as under, namely:-
(1)All the Government Seats shall be filled on the basis of merit list prepared by the Admission Committee constituted under section 4 of the Act for admissions to the First Year of the Engineering and Pharmacy Courses.
(2)All the Management Seats shall be filled by the management of the respective Professional Educational College or Institution, on the basis of inter-se merit list of the students whose names appear in the merit list prepared by the Admission Committee.