Section 26 in The Employee's Deposit-Linked Insurance Scheme, 1976
26. Annual Report on the working of this scheme.
- The Central Board shall approve before the [10th of December] [ Substituted by G.S.R. 354, dated 22.5.1990 (w.r.e.f. 1.3.1990).] and submit to the Central Government before the [20th of December] [Substituted by G.S.R. 354, dated 22.5.1990 (w.r.e.f. 1.3.1990). ] each year, a report on the working of this Scheme during the previous financial year.
