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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Tamilnadu - Subsection

Section 72(2) in Tamil Nadu Co-operative Societies Rules, 1988

(2)On receipt of commodities or products purchased by sample, description or specification, the employee of the society in-charge of the stock on receiving the same shall intimate to the chief executive and the employee nominated under sub-rule (1) about the arrival of the same.