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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(1) in Haryana Rural Employment Guarantee Scheme, 2007

(1)The objective is to make the planning, implementation and evaluation of the Scheme more participatory, transparent and accountable through facilities of exercise of people's Right to Information and by encouraging social audit and involving citizens in vigilance and enforcing accountability in every stages of implementation.