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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Madhya Pradesh - Subsection

Section 79(2)(b) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(b)qualifications which the representatives of traders shall possess under Section 11 (1) [(c);] [Substituted by M.P. Act No. 27 of 1997 (w.e.f. 15-6-1997).]