Section 2(24) in Tamil Nadu Fishermen and Labourers Engaged in Fishing and Other Allied Activities (Social Security and Welfare) Act, 2007
(24)"small scale fish distributor" means any person engaged for a period of not less than one hundred and twenty days in a year in the distribution of fish from fish landing centres or fish harbours or fish curing yards or markets through retail outlets or by house delivery and includes, -(a)auto-carrier distributors;(b)cycle load vendors;(c)drivers and cleaners engaged in fish transporting on a permanent basis;(d)head load vendors, including vendors, who sell fish in temporary camps;(e)mini lorry distributors; and(f)moped load distributors.
