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[Cites 0, Cited by 0] [Section 2(24)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(24)(d) in Tamil Nadu Fishermen and Labourers Engaged in Fishing and Other Allied Activities (Social Security and Welfare) Act, 2007

(d)head load vendors, including vendors, who sell fish in temporary camps;