Section 11 in The Assam Accounts Service Rules, 1963
11. Training.
(1)All persons directly recruited to the cadres of Divisional Accountants and Assistant Divisional Accountants may be required to undergo a course of Training as may be prescribed from time to time.(2)A member, on Training shall be liable to be discharged from the service-(a)if he fails to make sufficient use of the opportunities given during the training or otherwise fails to give satisfaction during or at the end of the period of training;(b)if he fails to pass the Departmental Examination in three consecutive chances re-examination in the subject or subjects in which he failed.
