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[Cites 0, Cited by 0] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(b) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

(b)While the parade is on, persons in plain clothes shall not be permitted to wander about in front of spectators. The Press and Photographers shall be properly controlled by an officer.