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[Cites 0, Cited by 0] [Section 822] [Entire Act]

State of Jharkhand - Subsection

Section 822(ii) in Bihar Education Code, 1961

(ii)On passing the examination the officer will be entitled to the rewards admissible under the rules laid down in Part B of the Departmental Examination Rules and those who fail to pass the examination will not be confirmed or permitted to draw their next increment, as the case may be, until they pass the required examination.