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State of Jharkhand - Section

Section 822 in Bihar Education Code, 1961

822. Passing examination in Tribal language.

- (i) A non-aboriginal Sub-Inspector appointed or posted in the district of the Santhal Parganas must pass an examination either in the Santhali or Pahariya and if posted or appointed in the Chotanagpur Division must pass an examination in Ho, Mundari or Oraon, which is conducted under the control of the Commissioners of the Bhagalpur and Chota Nagpur Divisions by the lower standard, within two years of the appointment or posting.
(ii)On passing the examination the officer will be entitled to the rewards admissible under the rules laid down in Part B of the Departmental Examination Rules and those who fail to pass the examination will not be confirmed or permitted to draw their next increment, as the case may be, until they pass the required examination.
(Government order no. 4939-E., dated the 22nd June 1949.)
(e)Miscellaneous rules.