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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(1)(v) in Bhavnagar University (Amendment) Act, 1987

(v)One member who is a teacher to be nominated by the Vice-Chancellor by rotation from amongst the members of the Board of Studies Other than the Chairman in the manner specified by the Statutes."