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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(13) in The Central Silk Board Silkworm Seed Regulations, 2010

(13)The seed producer shall ensure that-
(a)the eggs are certified as disease free
(b)the weight of eggs per Disease free laying is not less than two grams
(c)the hatching of incubated eggs are not less than eighty percent.