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State of Chattisgarh - Section

Section 1 in Chhattisgarh Food and Nutritional Security Act, 2012

1. Short title, extent and commencement.

- [(1) This Act may be called the Chhattisgarh Food and Nutritional Security Act, 2012] [Substituted by C.G. Act No. 30 of 2013, dated 31.7.2013.].
(2)It extends to the whole of the State of Chhattisgarh.
(3)It shall come into force from such date as the State Government may, by notification in the Official Gazette appoint, and different dates may be appointed for different provisions of this Act.