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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Chattisgarh - Subsection

Section 1(3) in Chhattisgarh Food and Nutritional Security Act, 2012

(3)It shall come into force from such date as the State Government may, by notification in the Official Gazette appoint, and different dates may be appointed for different provisions of this Act.