Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Nagaland - Subsection Section 48(i) in The Nagaland University Act, 1989 (i)in Section 1 in sub-section (2), for the words "State of Meghalaya and Nagaland", the words "State of Meghalaya" shall be substituted ;
