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State of Nagaland - Section

Section 48 in The Nagaland University Act, 1989

48. Amendment of Act, 24 of 1973.

- In the North-Eastern Hill University Act, 1973,-
(i)in Section 1 in sub-section (2), for the words "State of Meghalaya and Nagaland", the words "State of Meghalaya" shall be substituted ;
(ii)in Section 2, in Clause (1), for the words "State of Meghalaya and Nagaland", the words "State of Meghalaya" shall be substituted ;
(iii)in Section 3, in sub-section (2) for the words "State of Meghalaya and Nagaland" the words Slate of Meghalaya" shall be substituted ;
(iv)in Section 6 in sub-section (1) for the words "State of Meghalaya and Nagaland", the words "State of Meghalaya" shall be substituted ;
(v)in Section 9 for the words "States of Meghalaya and Nagaland" the words "State of Meghalaya" shall be substituted.
The Schedule[See Section 28]The Statutes of the University