Section 2 in The Orissa Tourism Service Rules, 1980
2. Definitions.
- In these rules unless the context otherwise requires-(a)"Board" means the Departmental Selection Board;(b)"Commission" means the Orissa Public Service Commission;(c)"Department" means the Department of [Tourism and Culture] [Substituted vide Notification No. 11915-T.Admn.98/98 dated 3.12.1 998. Orissa Gazette Part III-A- dated 11.12.1998.] (Tourism);(d)"Government" means the Government of Orissa;(e)"Governor" means the Governor of Orissa;(f)"Scheduled Castes and Scheduled Tribes" means the Scheduled Caste and Scheduled Tribe respectively specified in the orders issued under Articles 341 and 342 of the Constitution of India;(g)"Service" means the Orissa Tourism Service;(h)"State" means the State of Orissa;(i)"Year" means a Calendar Year.Part-II
