Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(c) in The Orissa Tourism Service Rules, 1980 (c)"Department" means the Department of [Tourism and Culture] [Substituted vide Notification No. 11915-T.Admn.98/98 dated 3.12.1 998. Orissa Gazette Part III-A- dated 11.12.1998.] (Tourism);
