Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] UT Ladakh - Subsection Section 15(2) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.) (2)In making any rule under sub-section (1) 1[the Government] may providethat a breach of it shall be punishable with fine which may extend to 2[one thousandrupees].
