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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(1) in Hyderabad City Police Act, 1348F

(1)The Commissioner of City Police, Hyderabad may
(a)divide the City of Hyderabad into any particular and fixed number of police divisions;
(b)divide the divisions into as many sections and beats as may appear to him to be proper;
(c)fix the limits and extent of such divisions and sections.