Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 11 in Hyderabad City Police Act, 1348F

11. Fixing of Divisions, sections and beats

(1)The Commissioner of City Police, Hyderabad may
(a)divide the City of Hyderabad into any particular and fixed number of police divisions;
(b)divide the divisions into as many sections and beats as may appear to him to be proper;
(c)fix the limits and extent of such divisions and sections.
(2)Every such division shall be under an Assistant Commissioner Police who shall be called Divisional Officer and every section shall be under the control of an Inspector and every beat shall be under a Sub-inspector:Provided that these provisions shall be subject to the supervision of the Government.