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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(7) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(7)The Executive Council may make rules consistent with the Act and the Statutes providing for giving of notice to the members of the Selection Committee and of the business to be considered at meetings and for keeping of record of the proceedings at the meetings and assessment of candidates.