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State of Maharashtra - Section

Section 64 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

64. Selection Committee for selection of persons for appointment as Other Officers.

(1)The Selection Committee shall consist of the following members, namely :
(i)The Vice-Chancellor of the University.
(ii)One Dean of any of the Faculty of the University nominated by the Vice-Chancellor.
(iii)One Director mentioned in category (b) under section 14, nominated by the Vice-Chancellor.
(iv)The member of the Executive Council representing the Indian Council of Agricultural Research.
(v)The Chairman of the Selection Committee may at his discretion, from time to time shall nominate on the Selection Committee not more than two experts not necessarily working under the University, as a member/members.
(vi)Two non official members, of the Executive Council, to be nominated by the Vice-Chancellor.
(vii)The Registrar.
(2)The Vice-Chancellor shall be the ex-officio Chairman of the Selection Committee. In the absence of the Chairman the member nominated by him shall temporarily act as the Chairman of the Selection Committee.
(3)The Registrar shall be the ex-officio Secretary of the Selection Committee. In his absence the person authorised by the Vice-Chancellor shall act as Secretary.
(4)No act or proceedings of the Selection Committee shall be invalidated by reason of vacancy in its membership.
(5)The Director/Dean of the Faculty nominated by the Vice-Chancellor shall hold office for such period as may, in each case, be determined by the Vice-Chancellor.
(6)The members under clause (1) (vi) above, nominated by the Vice-Chancellor shall hold the office for a period of one year which may be extended upto six months by the Vice-Chancellor or as long as he is a member of the Executive Council, whichever period expires first.
(7)The Executive Council may make rules consistent with the Act and the Statutes providing for giving of notice to the members of the Selection Committee and of the business to be considered at meetings and for keeping of record of the proceedings at the meetings and assessment of candidates.