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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1)(d) in The Rajasthan Hatching Eggs and Day-Old-Chicks (Regulation of Production, Supply and Sale) Order, 1992

(d)Seize or detain on proper receipt, the documents, accounts books or other relevant records connected with breeding stock, the production and sale of hatching eggs or day-old-chicks in respect of which it or he has reason to believe that a contravention of this order has been, is being or is about to be committed.