Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(5)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(5)(d) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(d)The Registrar shall invite and receive applications for admission into the University.