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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(5) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(5)Registrar. - (a) The Registrar shall be ex-officio non-members Secretary of the University Council and the Board of Management and ex-officio Member-Secretary of the Academic Council.
(b)The Register shall be responsible for the due custody of the records and common seal of the University.
(c)The Registrar shall be responsible for maintaining permanent records of the Academic Council, performance of the students of the University including the courses taken, credits obtained, degrees prizes or other distinction and other times pertaining to the Academic performance and the discipline of the students.
(d)The Registrar shall invite and receive applications for admission into the University.