Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 34] [Entire Act] State of West Bengal - Subsection Section 34(1) in The West Bengal University of Animal and Fishery Sciences Act, 1995 (1)The first Statutes with regard to the matters set out in clauses (1) to (9) of section 33 shall be made by the State Government.
