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State of Nagaland - Section

Section 36 in Nagaland Excise Rules

36. Samples of medicinal or toilet preparations for analysis.

- The Excise Commissioner may direct that samples of medicinal or toilet preparations or perfumes imported under these rules be taken free of cost for the purpose of analysis.Export
(E)Export of India-made foreign spirits, rectified denatured spirit and spirituous preparations manufactured in the State of Nagaland
Application. These rules will apply only to exports from a distillery, bonded laboratory, bonded factory or bonded warehouse in the State of Nagaland.