Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Nagaland - Subsection Section 36(E) in Nagaland Excise Rules (E)Export of India-made foreign spirits, rectified denatured spirit and spirituous preparations manufactured in the State of Nagaland
