Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 5]

Himachal Pradesh High Court

Rajinder Singh vs . Hrtc & Others on 13 October, 2022

Bench: Sabina, Sushil Kukreja

Rajinder Singh Vs. HRTC & Others .

CWP No. 7145 of 2022 13.10.2022 Present: Mr. Panku Chaudhari, Advocate on behalf of Mr. Varun Chandel, Advocate, for the petitioner.

Ms. Shubh Mahajan, Advocate, for the respondents.

CWP No. 7145/2022 & CMP No. 14280/2022 r Notice.

Ms. Shubh Mahajan, Advocate accepts notice on behalf of respondents and seeks time to file reply.

List again on 30th December, 2022.

( Sabina ) Judge ( Sushil Kukreja ) October 13, 2022 Judge (ravinder) ::: Downloaded on - 13/10/2022 20:04:50 :::CIS