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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(2)(h) in The Chhattisgarh Motor Vehicles Rules, 1994

(h)the duties of a conductor when his vehicle is involved in an accident resulting in the death or bodily injury of a person or damage to properly of a third person;