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[Cites 0, Cited by 0] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(iii) in The Chhattarpur Farmers Market Bye-Laws, 2004

(iii)A big electronic weighing machine shall be installed at the entry gate to weigh the produce of farmers to ensure entry of goods upto the quantum fixed by the committee for sale by each farmer ;