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NCT Delhi - Section

Section 10 in The Chhattarpur Farmers Market Bye-Laws, 2004

10. Infrastructure.

- (i) Structure raised at the site shall be eco-friendly and temporary in nature ;
(ii)Market committee shall put in its best efforts to get the land use of the allotted sit changed and create a modern retail market with permanent structure equipped with all amenities over the site ;
(iii)A big electronic weighing machine shall be installed at the entry gate to weigh the produce of farmers to ensure entry of goods upto the quantum fixed by the committee for sale by each farmer ;
(iv)Weighing balance/scales and the weights shall be provided free of charge by the APMC, Azadpur to every retailer farmer to weigh his produce displayed for sale;
(v)Maximum quantity of any variety of one commodity put to sale shall not exceed 10 kgs. for each consumer ;
(vi)The basic amenities i.e. drinking water, electricity, sanitation toilet blocks, security, etc. shall be provided by the committee free of cost to the users in the market.