Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(1) in Kerala Veterinary and Animal Sciences University Act, 2010

(1)The following shall be the officers of the University, namely:-
(i)the Vice-Chancellor;
(ii)the Registrar;
(iii)the Finance Officer;
(iv)the Director of Academics and Research;
(v)the Director of entrepreneurship;
(vi)the Dean; and
(vii)such other officers in the services of the University as may be prescribed in the Statutes.