Section 11 in Kerala Veterinary and Animal Sciences University Act, 2010
11. Officers of the University.
(1)The following shall be the officers of the University, namely:-(i)the Vice-Chancellor;(ii)the Registrar;(iii)the Finance Officer;(iv)the Director of Academics and Research;(v)the Director of entrepreneurship;(vi)the Dean; and(vii)such other officers in the services of the University as may be prescribed in the Statutes.
