Section 2(z) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
(z)[ "University" means the Maharana Pratap University of Agricultural and Technology Udaipur as constituted under this Act;] [Substituted by Rajasthan Act No. 18 of 2000.](za)"Vice-Chancellor" means Vice-Chancellor of the University;(zb)"Zonal Station/Regional Station" means Zonal/Regional Station of the University.
