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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(1)(b) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018

(b)take prior approval of the District Advisory Committee for construction of retaining wall including its design, if he/she proposes to construct retaining wall for protection of the hill from landslide ;