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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(1) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018

(1)If it is a hill land which is an ecologically fragile and sensitive zone -
(a)take all possible measures to prevent probable landslide and destruction of fragile, ecological sensitive zone ;
(b)take prior approval of the District Advisory Committee for construction of retaining wall including its design, if he/she proposes to construct retaining wall for protection of the hill from landslide ;
(c)shall not undertake construction of any infrastructure on both upper and lower sides of hill slope involving earth cutting and proper muck and disposal plan, without prior approval of the District Advisory Committee ;
(d)shall report to the Deputy Commissioner and District Advisory Committee of the District if there is any unnatural fault, crack on the hill slope or sliding of land/ or boulder, Bamboos and trees.