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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(3) in The Punjab Borstal Rules

(3)In addition to the privileges mentioned in sub-rules (1) and (2) above every inmate will be allowed to have an interview with his relatives or friends to write and receive a letter as given below :-
(a)In the Ordinary Grade two interviews in the first month of his detention, and thereafter once in two months.
(b)In the Special Grade once in month-and-a-half.
(c)In the Star Grade once in a month.
(d)In the Monitor Grade once in a fortnight.
Provided that the exercise of this privilege will be contingent on good conduct and may be withdrawn or postponed by the Superintendent for bad conduct.Note. - (i) A letter merely arranging an interview will not be counted as a letter for the purposes of this rule.Note. - (ii) An inmate may, with the permission of the Superintendent, substitute a letter with reply for an interview or vice versa.