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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Mizoram - Subsection

Section 22(iii) in The Mizoram Civil Service Rules, 1988

(iii)On promotion of member of the service to the Junior Administrative grade, his pay, shall be fixed in accordance with the principles under the Fundamental Rules or any other rules for the time being in force.